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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(10) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(10)It shall be mandatory for the Higher Educational Institution to mention `Date of Admission' and `Date of Completion' on each of the certificates (in semester or end of the semester or end of the programme or course) issued by it.