Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(1) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(1)The annual accounts of the University shall be prepared under the directions of the Executive Council and shall be audited by the examiner of local fund account.