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State of Chattisgarh - Section

Section 30 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

30. Annual accounts.

(1)The annual accounts of the University shall be prepared under the directions of the Executive Council and shall be audited by the examiner of local fund account.
(2)A copy of the accounts together with the audit report shall be submitted to the Kuladhipati along with the observation if any, of the Executive Council.
(3)Any observations made by the Kuladhipati on the annual accounts shall be, brought to the notice of the Executive Council and the views of the Executive Council if any, on such observations, shall be submitted to the Kuladhipati.
(4)A copy of the accounts together with the audit report, as submitted to the Kuladhipati shall also be submitted to the State Government.A copy of the accounts together with the audit report as submitted to the State Government shall be laid on the table of the Legislative Assembly by the State Government as soon as possible.