Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Mizoram - Subsection Section 51(b) in Mizoram Cooperative Societies Act, 2006 (b)a member of a concerned for a minimum period of three years with good moral character and possess the vision and ability to administer the affairs of the co-operative;
