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State of Mizoram - Section

Section 51 in Mizoram Cooperative Societies Act, 2006

51. Qualification for becoming a member of the Management Committee.

- The members of cooperative desirous to become members of management committee shall fulfill or meet all the requirements specified under this section:
(a)a citizen of India and resident of Mizoram state for a minimum period of three years;
(b)a member of a concerned for a minimum period of three years with good moral character and possess the vision and ability to administer the affairs of the co-operative;
(c)preferably a bachelor degree holder in s, economics, finance, agriculture or other disciplines having direct relation to the type of activities undertaken or to be undertake by the co-operative and if the required number of members of management committee with bachelors degree are not available the qualification may be relaxed to the level of senior or higher secondary education or X standard or VIII standard respectively but in any case not below V standard.
(d)in the absence of qualified persons available as mentioned under sub-section (c) a person worked or currently working for the benefit of co-operative and its development for a period of at least 10 years may also be admitted as a member of management committee;
(e)in case of Federal Cooperatives only existing member of management committee of an affiliated cooperative society can be elected to the Board of Directors or as may be provided in the Bye-law.