Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 302 in The Rajasthan Revenue Courts Manual, 1956

302. Books etc. not be weeded.

- The following books and publications shall not be weeded without reference to the Registrar :-
(1)Collections of Acts, Ordinances and Regulations.
(2)Commentaries on Acts.
(3)Law Treatises.
(4)Latest editions of the Manual of Government Orders, Book. Circulars of the Board of Revenue Service Rides, Treasury Manual. Financial Hand Books, Civil Account Code, Standing Orders of the Accountant General and of the directions and Manuals (including circulars) of the various departments also single copies of suspended editions of the above.
(5)Law Reports.
(6)Digest.
(7)Government Gazettes.
(8)Statements. Notes, Revenue Administration Reports, Census Reports and appendices.