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[Cites 0, Cited by 0] [Section 302] [Entire Act]

State of Rajasthan - Subsection

Section 302(4) in The Rajasthan Revenue Courts Manual, 1956

(4)Latest editions of the Manual of Government Orders, Book. Circulars of the Board of Revenue Service Rides, Treasury Manual. Financial Hand Books, Civil Account Code, Standing Orders of the Accountant General and of the directions and Manuals (including circulars) of the various departments also single copies of suspended editions of the above.