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[Cites 0, Cited by 0] [Section 0(1)] [Section 0] [Entire Act]

State of Bihar - Subsection

Section 0(1)(i) in Schedule for Retail Tariff Rates and Terms and Condition of Supply for FY, 2006-07

(i)Hut (Kutir) is meant a living place with mud wall and thatched roof or house built under Indira Awas Yojana and other similar schemes which shall not exceed 200 Sq ft area.