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Himachal Pradesh High Court

M/S Apj Laboratories vs . The H.P. State Coop. Bank Ltd. on 2 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

M/s APJ Laboratories vs. The H.P. State Coop. Bank Ltd.

.

CWP No. 7719/2021

2.3.2023 Present: Mr. B. C. Negi, Sr. Advocate Mr. Nitin Thakur, Advocate, for Directors, Mr. Mohan Malik & Ms. Sangeeta Malik, Mr. Roopak Bansal & Mr. Ashok K. Thakur, Advocates, for Directors Mr. Vijay Vohra and Ms. Neelam Vohra.

Mr. Sunil Mohan Goel, Advocate, for respondent-

Bank.

Mr. Abhishek Barowalia, Advocate, for the newly added respondent.

Since the proposed buyer/intending purchaser i.e. M/s L. N. Pharma is necessary party for adjudication of the instant petition, therefore, it is impleaded as such through its Managing Director.

Notice to the newly added respondent. Mr. Abhishek Barowalia, Advocate, appears and waives service of notice on behalf of the newly added respondent.

It is heartening to note that the parties have agreed to compromise the matter, as jointly stated by their respective counsel. Let the compromise along with its terms and conditions be reduced into writing and be placed on record on the next date of hearing.

List on 3.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 2.3.2023 (pankaj) ::: Downloaded on - 02/03/2023 20:36:17 :::CIS