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Himachal Pradesh High Court

M/S Apj Laboratories vs . The H.P. State Coop. Bank Ltd. on 27 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

M/s APJ Laboratories vs. The H.P. State Coop. Bank Ltd.

CWP No. 7719 of 2021 27.09.2022 Present: Mr. Deepak Sharma, Proxy Counsel, for the petitioner.

.

Ms. Vandana Thakur, Proxy Counsel, for the respondent-Bank.

Dr. Vijay Vohra, Dr. Neelam Vohra, Mr. Manmohan Malik and Mrs. Sangeeta Malik, present in person.

As prayed for, list on 28.09.2022.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 27, 2022 (Sanjeev) ::: Downloaded on - 27/09/2022 20:03:43 :::CIS