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Union of India - Section

Section 7 in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

7. Post-graduate Institute where under-graduate course is not in existence.

- The postgraduate institute where undergraduate course is not in existence shall fulfil the following requirements, namely: -
(1)The post-graduate institute shall have fully developed Departments with infrastructure as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Siddha Colleges and attached Hospitals) Regulations, 2016, in which post-graduate course is being conducted.
(2)The post-graduate institute shall have all the equipment and research facilities required for training in the related speciality and subject as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Siddha Colleges and attached Hospitals) Regulations, 2016.
(3)The post-graduate institute shall have Central Research Laboratory and Animal House for starting post-graduate course, Animal House shall be either owned or in collaboration.
(4)The existing post-graduate institutions shall fulfill the requirement as specified in sub-regulation (3) before the 31st December, 2016.
(5)The additional ancillary staff like Biochemist, Pharmacologist, Bio Statistician, Microbiologist shall be provided and the Qualification for the said ancillary staff shall be post-graduate degree in the subject concerned or equivalent qualification from a recognised University.
(6)The department, in which post-graduate course is being conducted shall have minimum three faculties; one Professor, one Reader or Associate Professor and one Lecturer or Assistant Professor; or one Professor or Reader or Associate Professor and two Lecturers or Assistant Professors in each concerned subject or speciality.
(7)The Part time teachers in concerned speciality as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Siddha Colleges and attached Hospitals) Regulations, 2016 may be engaged for teaching on part time basis.
(8)The post-graduate department or speciality shall have minimum one Professor in concerned subject or speciality from the academic session 2017-18.
(9)In each of the department of Udal Koorugal, Udal Thathuvam, Gunapadam - Maruthuiyal, Gunapadam - Marunthakaviyal, Noi Naadal and Noi Mudhal Naadal and Aruvai Maruthuvam, the following non-teaching staff shall be required:-
(i) Laboratory technician - 1 (one)
(ii) Laboratory assistant - 1 (one)
(iii) Attendant or Peon or Multipurpose worker - 1 (one).
(10)In each of the department other than these departments specified in sub-regulation (9), the following non-teaching staff shall be required:
(i) Office Assistant or Data entry operator - 1 (one)
(ii) Attendant or Peon or Multipurpose worker - 1 (one)
(11)Minimum one hundred beds in the hospital and minimum annual average bed-occupancy in In-Patient Department of the hospital during last one calendar year (365 days and 366 days in case of a leap year) shall be more than fifty per cent.
(12)Minimum daily average attendance of patients in Out-Patient Department of the hospital during last one calendar year (300 days) shall be minimum one hundred and twenty patients per day.
(13)Twenty-five post-graduate seats in clinical subjects shall be admissible within the bed strength as specified in the sub-regulation (11) and for more than twenty-five postgraduate seats in clinical subjects, additional beds in the student: bed ratio of 1:4 shall be provided over the bed strength as specified in the sub-regulation (11).
(14)The institute conducting post-graduate course in clinical speciality shall have related Out-Patient Departments and In-patient departments and laboratory in the hospital as per the Indian Medicine Central Council (Requirements of Minimum Standard for undergraduate Siddha Colleges and attached Hospitals) Regulations, 2016 and the total attendance of patients in those Out-Patient Departments and In-patient departments shall be taken in to account for the purpose of determining minimum daily average attendance of patients as mentioned in sub-regulations (11) and (12).
(15)The institute conducting post-graduate course in pre-clinical or para-clinical speciality shall have any of Out- Patient Departments and In-patient departments and related laboratory in the hospital as per the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Siddha Colleges and attached Hospitals) Regulations, 2016 and the total attendance of patients in those Out-Patient Departments and In-patient departments shall be taken in to account for the purpose of determining minimum daily average attendance of patients as mentioned in sub-regulations (11) and (12).
(16)In clinical departments, the beds for clinical post-graduate seats, one Clinical Registrar or Senior Resident or Resident Doctor shall be provided for every twenty beds.