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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

(1)The post-graduate institute shall have fully developed Departments with infrastructure as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Siddha Colleges and attached Hospitals) Regulations, 2016, in which post-graduate course is being conducted.