Section 14(4) in Birsa Munda Tribal University Act, 2017
(4)(a)The Vice-Chancellor shall nominate members on any of the authorities as required under this Act;(b)(i)all powers relating to the maintenance of discipline and disciplinary action in relation to the students of the University and the University as a whole shall vest in the Vice-Chancellor:(ii)the Vice-Chancellor may delegate all or any of his powers referred to in sub-clause (i), as he deems proper, to the Pro-Vice-Chancellor and to such other officer as he may specify in this behalf.
