Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(3) in The Punjab Development of Damaged Areas Act, 1951 (3)It shall come into force at once within the local area of the Amritsar Improvement Trust, and in other areas on such date as the State Government may, by notification, specify.
