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State of Punjab - Section

Section 1 in The Punjab Development of Damaged Areas Act, 1951

1. Short title, extent and commencement.

(1)This Act may be cited as the Punjab Development of Damaged Areas Act, 1951.
(2)It extends to the whole of Punjab.
(3)It shall come into force at once within the local area of the Amritsar Improvement Trust, and in other areas on such date as the State Government may, by notification, specify.