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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in Rajasthan Police Subordinate Service Rules, 1989

(3)Candidates who may obtain a minimum of 36% marks in each subject and 40% marks in the aggregate, in the written test, shall be considered to have obtained qualifying marks at the examination conducted by the Recruitment Board.