Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 320(1)] [Section 320] [Entire Act]

State of Chattisgarh - Subsection

Section 320(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)if the name and address of the person are unknown to him; and