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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(1) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(1)The Principal, Postgraduate Institute of Dental Sciences, Rohtak shall be the administrative and academic head of the Postgraduate Institute of Dental Sciences, Rohtak under the overall control of the University.