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State of Haryana - Section

Section 20 in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

20. Principal, Postgraduate Institute of Dental Sciences, Rohtak.

(1)The Principal, Postgraduate Institute of Dental Sciences, Rohtak shall be the administrative and academic head of the Postgraduate Institute of Dental Sciences, Rohtak under the overall control of the University.
(2)The mode of appointment, powers and functions of the Principal, Postgraduate Institute of Dental Sciences, Rohtak, shall be such, as may be prescribed by the Statutes.