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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(ii) in The Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010

(ii)Confirmation is de-linked from the availability of permanent vacancy in the grade. In other words an officer who has successfully completed the probation may be considered for confirmation.