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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(3)Any authority under this Act may, of its own motion or on an application made in this behalf, by order rectify any mistake apparent on the fact of the record.