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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(7) in The Rajasthan Administrative Service Rules, 1954

(7)Any other Rules prescribing general conditions of Service made by the appropriate authority under the proviso to Articles 309 of the Constitution of India for the time being in force.Note. - The rule 40 shall come into force with effect from 17-3-1961.