Section 40 in The Rajasthan Administrative Service Rules, 1954
40. Regulation of leave, allowances, pension etc.
- Except as provided in these Rules, the pay, allowances, pensions, leave and other conditions of service of the members of the Service shall be regulated by:-(1)The Rajasthan Travelling Allowance Rules, 1971, as amended up- to date;(2)The Rajasthan Civil Services (Unification of Pay Scales) rules, 1950, as amended up-to date;(3)The Rajasthan Civil Services (Rationalisation of Pay Scales) Rules, 1956, as amended up-to date;(4)The Rajasthan Service Rules, 1951, as amended up-to date;(5)The Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, as amended up-to date:(6)The Rajasthan Civil Services (Revised Pay) Rules, 1961, as amended up-to date; and(7)Any other Rules prescribing general conditions of Service made by the appropriate authority under the proviso to Articles 309 of the Constitution of India for the time being in force.Note. - The rule 40 shall come into force with effect from 17-3-1961.
