Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(2) in Chhattisgarh Biological Diversity Rules, 2015 (2)The Chairperson shall be entitled to such allowances, leave, provident fund, house and other perquisites etc. as may be determined by the State Government from time to time.
