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State of Chattisgarh - Section

Section 5 in Chhattisgarh Biological Diversity Rules, 2015

5. Pay and Allowances of the Chairperson.

(1)The Chairperson shall be entitled to fixed pay equivalent to the maximum of HAG + pay scale (Rs. 75500-80000) per month. In case, a retired person is appointed as Chairperson, his pay shall be fixed in accordance with the orders of the State Government as applicable to such persons;
(2)The Chairperson shall be entitled to such allowances, leave, provident fund, house and other perquisites etc. as may be determined by the State Government from time to time.