Section 1(3) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959
(3)It shall come into force on such [date] [Came into force with effect from 1.11.1959 vide Revenue Department Notification No. F. 1(152) Revenue (A)/59, dated 21.10.59-Published in Rajasthan Gazette, Extraordinary, Part 4-C, dated 21.10.1959.] as the State Government may, by notification in the Official Gazette, appoint.
