Section 1 in The Rajasthan Zamindari and Biswedari Abolition Act, 1959
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Zamindari and Biswedari Abolition Act, 1959.(2)It extends to the whole of the State of Rajasthan.(3)It shall come into force on such [date] [Came into force with effect from 1.11.1959 vide Revenue Department Notification No. F. 1(152) Revenue (A)/59, dated 21.10.59-Published in Rajasthan Gazette, Extraordinary, Part 4-C, dated 21.10.1959.] as the State Government may, by notification in the Official Gazette, appoint.
