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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(xvii) in Sangai International University Manipur Act, 2014

(xvii)to conduct examination on demand through offline as well as online mode in India and abroad for regular campus, external and distance education programs and to establish and maintain within the university or elsewhere, such class rooms, laboratories and libraries, as the university may consider necessary.;