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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(5) in The General Rules (Criminal), 1977

(5)In order to check an unauthorised person to appear as a legal practitioner in the court, the Presiding Officer may call for the certificate of his enrolment in order to satisfy himself of the fact of enrolment of the person so appearing.]