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Union of India - Section

Section 5 in Vegetable Oils Grading and Marking Rules, 1955

5. Grade designation marks.

- The grade designation marks shall consist of;
(i)A label specifying name of the commodity, grade designation and bearing a design consisting of an outline map of India with the word "AGMARK" and the figure of rising sun with the words "Produce of India", resembling the one as set out in Schedule XVII-A ; or
(ii)Agmark replica consisting of design incorporating the number of certificate of authorisation, the word "AGMARK", the name of the commodity, the grade designation resembling the one as set out in Schedule XVII-B;
Provided that the use of Agmark replica in lieu of Agmark labels shall be allowed to such authorised packers who have been granted permission, by the Agricultural Marketing Adviser or an officer authorised by him in this behalf and subject to conditions as specified from time to time.