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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(i) in Vegetable Oils Grading and Marking Rules, 1955

(i)A label specifying name of the commodity, grade designation and bearing a design consisting of an outline map of India with the word "AGMARK" and the figure of rising sun with the words "Produce of India", resembling the one as set out in Schedule XVII-A ; or