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Union of India - Section
Section 11 in The Bill of Entry (Electronic Declaration) Regulations, 1995
11.
The original print-out of the bill of entry shall be recorded by the proper officer and the duplicate and the triplicate print-out shall be returned to the importer.Appendix 'A'For data-entry onlyCargo Declaration| Sl. No | Headings | Data | |
| 1. | Importer Code | ||
| 2. | CHA Code | ||
| 3. | Port of Shipment | ||
| 4. | Country of Origin | ||
| 5. | Country of Consignment | ||
| 6. | IGM No. and Date | ||
| 7. | MAWB No. and Date | ||
| 8. | HAWB No. and Date | ||
| 9. | Marks and Nos. | ||
| 10. | No. of Packages | ||
| 1. | Gross Weight | ||
| 2. | Type of BE(H/W/X/S46/HS) | ||
| 3. | Category of Importer (G/P) | ||
| 4. | Green Channel | (Y/N) | |
| 5. | Invoice Details | ||
| —Number | |||
| —Date | |||
| —Value | |||
| —Currency | Terms of Invoice (FOB/CIF/CI/CF) | ||
| —Freight Charges | |||
| —Insurance | |||
| —Other Charges |
| 6. SVW Loading(Y/N) | __________________________________________________________ | |
| If Yes | __________________________________________________________ | |
| — | Ref No. | __________________________________________________________ |
| — | Date | __________________________________________________________ |
| — | Cust. House | __________________________________________________________ |
| — | Loading on | |
| — Assessable Value | (A) _________________________ | |
| — Duty | (D) _________________________ | |
| — Both | (B) _________________________ | |
| — Percentage of Loading | : _________________________ | |
| — Provisional or Final | (P/F) _______________________ |
| 7. Claim of Assessment | ||||||||
| No. of items -In Invoices | General Desc. of Item | RITC | CTH | Notifi./Yr. S. No. | CETH | Notifn./Yr. S. No. | CESS S. No. | Policy Particulars License- Details |
| 8. Under Section 48 (Y/N):If Yes: Reasons forDelay: | ||||||||
| 9. Nature of Transaction:Sale/Consignment/Hire/Gift/Others) | ||||||||
| 10. Terms of Payment :(LC/FOC/DP/SD/Others) | ||||||||
| 11. Conditions Attached with Sale (ifany): | ||||||||
| 12. AreBuyer and Seller Related (Y/N)If Yes (i)Relationship(ii) basis of Declared Value(iii)Valuation Method Applicable: | ….....................................................….....................................................…....................................................….....................................................…......................................................…......................................................…......................................................…........................................................ | |||||||
| Pl. Indicate Packing List Information on theinvoice i.e., Box number against each line item. |