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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Bill of Entry (Electronic Declaration) Regulations, 1995

(1)Invoices (2) Packing ListNote : Where the invoice contains more than one unit of item and more than one description of Items Unit Price of each item shall be furnished.DeclarationI certify that aforesaid declaration, the documents and the information contained therein is true and correct.Date :Signature :Name :CHA Stamp :