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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(4) in Tamil Nadu Combined Development and Building Rules, 2019

(4)Structural metal. - shall not be used for conducting electrical or service currents:Provided that such metal may be used as part of a sufficient and properly earthed apparatus for protection of the building against damage by lightening.