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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(12) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(12)For best braille press: - There shall be one award for the Best Braille Press. The Braille Press shall be assessed on the basis of following criteria.
SI. No. Criteria Weight
(i) The period for which the press has been publishing Braillematerial 5%
(ii) Number of publications brought out 15%
(iii) Number of languages in which publications are being broughtout 15%
(iv) Number of school/college books published 25%
(v) Total number of pages printed in Braille annually in the lastthree years 10%
(vi) Number of tactile sketches printed like graphs geometricalfigures etc., annually in the last three years 10%
(vii) Financial status of the Braille press including turnover,expenditure and profit/ loss 20%
(a)The applications shall be invited in the prescribed format attached at Annexure-M.