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[Cites 0, Cited by 0] [Section 215(1)] [Section 215] [Entire Act]

State of West Bengal - Subsection

Section 215(1)(a) in The West Bengal Panchayat Act, 1973

(a)all the members of the Gram Panchayat, the Panchayat Samiti or the Zilla Parishad, as the case may be, and all the members of the Sthayee Samitis thereof shall vacate their offices;