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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)Rate of application fees for erection of new residential building (including group housing, institutional building religious, cultural etc.) are as given in Schedule VII. All other fees shall also be charged as prescribed in Schedule VII.