Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 352] [Entire Act]

State of Rajasthan - Subsection

Section 352(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Consider issues of common interest as laid down in Sub-Section (7) of Section 121 of the Act.