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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979

(1)This Act may be called the Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979.