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[Cites 0, Cited by 0] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(12) in Kerala Factories Rules, 1957

(12)The shunting Jamadar. - (a) Every locomotive or wagon in motion in a factory shall be in charge of a properly trained Jamadar.
(b)Before authorizing a locomotive or wagon to be moved; the shunting jamadar shall satisfy himself that no person is under or in between or in front of the locomotive or wagon.