Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81H(12)] [Section 81H] [Entire Act] State of Kerala - Subsection Section 81H(12)(b) in Kerala Factories Rules, 1957 (b)Before authorizing a locomotive or wagon to be moved; the shunting jamadar shall satisfy himself that no person is under or in between or in front of the locomotive or wagon.