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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2)(xxiii) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(xxiii)[x x x] [[Omitted by M.P. Act No. 28 of 2001 (w.e.f. 27-12-2001). Prior to omission it read as under :