Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(iv) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004 (iv)The reserved transmission capacity shall not be transferred by a short-term customer to any other customer.
