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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 137(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Each class of ammunition shall be kept together and separate from other classes. In each class service shall be separated from practice stock, and, within each such stock, spaces shall be left between groups of boxes received at different times from the Arsenal.