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State of Jammu-Kashmir - Section

Section 137 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

137. Control and inspection of magazines and storage of ammunition therein.

(1)Rules for the control and inspection of magazines are published as Appendix B.
(2)Each class of ammunition shall be kept together and separate from other classes. In each class service shall be separated from practice stock, and, within each such stock, spaces shall be left between groups of boxes received at different times from the Arsenal.
(3)Each such group shall be marked with a card showing the date of receipt, date of entry in service or practice stock as the case may be, and the ordnance mark and date of manufacture.
(4)When misfires and other defects occur tests shall be carried out according to the rules in the Appendix C.