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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(2)When the Chairperson is absent and no member has been nominated by the Chairperson under sub-rule (1) the members present in such meeting shall choose from amongst themselves a member to preside over the meeting and the member so chosen shall exercise all the powers of the Chairperson in conducting the meeting.