Section 32 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
32. Chairperson to preside at meeting.
(1)The Chairperson shall preside over every meeting of the Board in which he is present, and if, for any reason the Chairperson is unable to attend the meeting any member nominated by the Chairperson in this behalf shall preside over the meeting.(2)When the Chairperson is absent and no member has been nominated by the Chairperson under sub-rule (1) the members present in such meeting shall choose from amongst themselves a member to preside over the meeting and the member so chosen shall exercise all the powers of the Chairperson in conducting the meeting.(3)No business shall be transacted at any meeting of the Board unless at least six members are present.
