Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(2)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)if the bath room is attached to any dwelling room of the house the wall in between shall be solid masonry of 1.0m high from the floor of the bath room;