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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

UT Ladakh - Subsection

Section 28(2)(d) in The University of Ladakh Act, 2018

(d)the Senior most Associate Professor, in case there is no Professor, from the department in the subject concerned from each constituent autonomous/affiliated college, not lower in rank than that of an Associate Professor ;