Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 52 in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996 52. Prohibition of assignment.- No participant shall assign or delegate its functions as participant to any other person, without the prior approval of the depository.
